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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Madhya Pradesh - Subsection

Section 23(v) in The M.P. Sthaniya Nidhi Sampariksha Niyam, 1974

(v)deficiency or loss of money or other property due to negligence or misconduct or failure to bring into account any amount due to the local authority in accordance with rules, bye-laws etc. framed for the purpose;