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[Cites 0, Cited by 0] [Section 5(6)] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(6)(e) in Madhya Pradesh Micro and Small Enterprises Facilitation Council Rules, 2017

(e)if he acquires such financial or other interest as is likely, in the opinion of the State Government, to affect pre-judicially his functions as a member.