Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 14 in Andhra Pradesh Shops and Establishments Act, 1988 14. Application of this chapter to establishments other than shops. - The provisions of this Chapter shall apply only to establishments other than shops.
