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[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of Kerala - Subsection

Section 48(4) in The Kerala Panchayat Buildings Rules, 2011

(4)Emergency exits may be a doorway, corridor or passage to an internal staircase or external staircase, ramps to the street or to the roof of a building, which may be horizontal exit leading to an adjoining building at the same level:Provided that lifts and escalators shall not be considered as emergency exits.]