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State of Jammu-Kashmir - Section

Section 19 in The Jammu and Kashmir Advocates Welfare Fund Act, 1997

19. Group Life Insurance for members and other benefits.

(1)The Trustee Committee may, for the welfare of the members of the Fund,-
(a)obtain from the Life Insurance Corporation of India, policies of group Insurance for the members of the Fund ;
(b)provided for medical and educational facilities for the members of the Fund and their dependents ;
(c)provide for such other benefits as may be prescribed.