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[Cites 0, Cited by 0] [Section 93] [Entire Act]

State of Goa - Subsection

Section 93(c) in The Goa Rehabilitation Board Act, 2006

(c)to assist the Chairman or any officer or other employee of the Board reasonably demanding his aid for the lawful exercise of any power vested in the Chairman or in such officer or other employee under this Act or any rule or regulation made thereunder.