Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Odisha - Subsection Section 2(k) in The Orissa Housing Board Act, 1968 (k)"Municipal Council" means a Municipal Council or Notified Area Council constituted under the Orissa Municipal Act, 1950 (Orissa Act 23 of 1950) ;
