Jammu & Kashmir High Court - Srinagar Bench
Zerodha Broking Limited Th.Its ... vs Amarjeet Singh And Anr on 15 July, 2025
Author: Sanjay Dhar
Bench: Sanjay Dhar
Serial No. 69
Regular Cause List.
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
CRM(M) 381/2025 CrlM(892/2025).
ZERODHA BROKING LIMITED TH.ITS AUTHORIZED SIGNATORY.
...Petitioner (s)
Through: Mr. Areeb Kawoosa, Advocate.
VERSUS
AMARJEET SINGH AND ANR.
Through:
...Respondent(s)
CORAM:
HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE.
ORDER
15.07.2025 Service report has not been received. As per the service affidavit filed by the petitioner, notice has been sent to the respondents through the Registered Post on 10.07.2025.
The Registry shall ascertain the status of the service from the Website "India Post" and report about the same on next date of hearing.
Be listed on 18th of August ,2025 with liberty to make mention for taking up the matter out of turn.
(Sanjay Dhar) Judge SRINAGAR 15.07.2025 Showkat Khan