Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Haryana - Subsection Section 8(8) in Haryana State Central Co-operative Bank's Staff Service (Common Cadre) Rules, 1975 8.2The Central Bank shall he competent to debit the loan account of Society to the extent of contribution due from Society.
