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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Chattisgarh - Subsection

Section 20(1)(c) in Chhattisgarh State Legal Services Authority Regulations, 2003

(c)in the event of any misconduct, misdemeanour or negligence on the part of aided person in the Court of receiving legal services;