Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 11 in Orissa Sugarcane Area Reservation and Power-crushers and Khandasari Units Licensing Order, 1968 11. Late application. - A renewal application may be admitted at any time before the period of licence expire on payment of the late fee of Rs. 50.
