Calcutta High Court (Appellete Side)
Snandy vs (Stay) on 28 September, 2016
Author: Harish Tandon
Bench: Harish Tandon
1 28.09.2016 CO 3401 of 2016 Court No. 02 Item No. SL-90 Hanuman Milling Enterprise Private Limited snandy Vs. (STAY) Bagree Cereals Private Limited & Anr.
Mr. Sabyasachi Bhattacharya, Senior Advocate Mrs. Sohini Chakraborty, Advocate ......for the Petitioner Mr. Hiranmoy Bhattacharya, Advocate Mr. Saunak Bhattacharya, Advocate ......for the Opposite Party On the joint prayer of the parties, let this matter appear in the supplementary list on November 4, 2016 as 'Motion'.
There shall be a stay of all further proceeding of Ejectment Execution Case No. 1 of 2010 pending before the court of Civil Judge (Senior Division), Sealdah, North 24- Parganas till November 8, 2016 or until further order, whichever is earlier.
(Harish Tandon, J.) 2