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State of Rajasthan - Section

Section 26 in The Rajasthan Homoeopathic Medicine Rules, 1971

26. Registration of Additional Qualifications.

(1)An application for registration of additional qualifications shall be made in Form 11 and shall be accompanied by a fee of Rs. 5/-.
(2)After having carried out the necessary entries with respect to the additional qualifications, the Registrar shall grant the Applicant a certificate in Form 12.