Punjab-Haryana High Court
Darshan Singh And Another vs Joint Development Commissioner ... on 27 May, 2019
Bench: Jaswant Singh, Avneesh Jhingan
CWP 14270/2019 127
IN THE HIGH COURT OF PUNJAB & HARYANA
AT CHANDIGARH
CWP 14270/2019
Date of decision:27.5.2019.
Darshan Singh and another
..............Petitioners
v.
Joint Development Commissioner(I.R.D.)Punjab and others
..............Respondents
Coram: Hon'ble Mr.Justice Jaswant Singh Hon'ble Mr.Justice Avneesh Jhingan Present:- Mr.Pawan Kumar Suri,Advocate for the petitioners Jaswant Singh,J,(Oral).
Petitioners by way of present petition lay challenge to the order dated 6.6.2018 (P-9) passed by respondent no.1 vide which their appeal was dismissed and the order dated 24.6.2014 (P-7) allowing the petition of the Gram Panchayat-respondent no.4 under Section 11 of the Punjab Village Common Lands(Regulation)Act, was upheld.
At the time of hearing,learned counsel seeks permission to withdraw the petition with liberty to file a fresh one with better particulars.
Dismissed as withdrawn with liberty aforesaid.
(Jaswant Singh) Judge 27.05.2019. (Avneesh Jhingan) joshi Judge 1 of 1 ::: Downloaded on - 09-06-2019 08:30:14 :::