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[Cites 0, Cited by 0] [Section 28(8)] [Section 28] [Entire Act]

State of Tamilnadu - Subsection

Section 28(8)(d) in The Tamil Nadu Beedi Industrial Premises (Regulation of Conditions of Work) Rules, 1959

(d)Sufficient tables, chairs, or benches shall be available for the number S of diners to be accommodated as specified in clause (a).