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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(q) in The U.P. Apartment (Promotion Of Construction, Ownership And Maintenance) Act, 2010

(q)"joint family" means a Hindu undivided family, and in the case of other persons, a group or unit, the members of which are by custom, joint in possession or residence;