Supreme Court - Daily Orders
Girish Kumar Suneja vs Cbi on 5 May, 2017
Bench: Madan B. Lokur, Kurian Joseph, A.K. Sikri
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ITEM NO.301 COURT NO.5 SECTION IIC
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s).9503/2016
(Arising out of impugned final judgment and order dated 27/10/2016
in CRLMC No. 3847/2016 passed by the High Court of Delhi at New
Delhi)
GIRISH KUMAR SUNEJA Petitioner(s)
VERSUS
CBI Respondent(s)
(WITH APPLN. (S) FOR exemption from filing c/c of the impugned
Judgment)
SLP(Crl.) No.8392/2016
(with interim relief and office report)
SLP(Crl) No. 8393/2016
(With appln.(s) for exemption from filing c/c of the impugned
judgment and Interim Relief and Office Report)
SLP(Crl) No. 8391/2016
(With appln.(s) for exemption from filing c/c of the impugned
judgment and Interim Relief and Office Report)
SLP(Crl.)...CRLMP No. 20298/2016
(With appln.(s) for c/delay in filing SLP and Office Report)
SLP (Crl.).....CRLMP 18909/2015
(With appln.(s) for c/delay in filing SLP and office report)
SLP(Crl) No. 8703/2016
(With appln.(s) for permission to file lengthy list of dates and
Interim Relief and Office Report)
SLP(Crl) No. 9826/2016
(With appln.(s) for exemption from filing c/c of the impugned
judgment and permission to file additional documents and Interim
Relief and Office Report)
SLP(Crl) No. 9621-9622/2016
Signature Not Verified
Digitally signed by
(With Interim Relief and Office Report)
SANJAY KUMAR
Date: 2017.05.05
17:11:59 IST
Reason:
SLP(Crl) No. 9620-9621/2015
(With interim relief and office report)
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SLP(Crl) No. 9740/2015
(With appln.(s) for exemption from filing c/c of the impugned
judgment and exemption from filing O.T. and permission to file
additional documents and permission to file synopsis and list of
dates and Interim Relief and Office Report)
SLP(Crl) No. 568-569/2017
(With Interim Relief and Office Report)
SLP(Crl) No. 1263/2017
(With Interim Relief and Office Report)
SLP(Crl) No. 1441/2017
(With Interim Relief and Office Report)
Date : 05/05/2017 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE A.K. SIKRI
For Petitioner(s) Madhurima, Adv.
SLP(Crl.)9503/16 Mr. Yashir, Adv.
&CrlMP20298/16 Mr. Ashwarya Sinha, AOR
SLP(Crl.) 8392/16 Mr. Gopal Subramanium, Sr. Adv.
Mr. Atul Shanker Mathur, Adv.
Ms. Priya Singh, Adv.
Mr. Gurpreet Singh Parwanda, Adv.
Mr. Rajeev Goel, Adv.
Mr. Vivek Mathur, Adv.
Ms. Shradha Karol, Adv.
Mr. Ankur Kashyap, Adv.
Mr. Utkarsh Shrivastav, Adv.
for M/s. Khaitan & Co.
SLP(Crl.) 8393/16 Mr. A. V. Rangam, AOR
SLP(Crl.) 8391/16, Mr. Vijay Aggarwal, Adv.
8703/16, 568-569/17 Mr. Yash Varma, Adv.
1263/17, 1441/17 Mr. Mudit Jain, Adv.
Mr. Suresh Antil, Adv.
Mr. Amit Krishna, Adv.
Mr. Mukesh Kumar Sinha, Adv.
Ms. Barkha Rastogi, Adv.
Md. Shahid Anwar, AOR
CrlMP18909/16 Mr. Vishwa Pal Singh, AOR
Mr. B.S. Mathur, Adv.
Mr. Rajat Mathur, Adv.
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SLP(Crl.)9826/16 Mr. K.V. Vishwanathan, Sr. Adv.
Mr. Shri Singh, Adv.
Mr. Yogesh Raavi, adv.
Mr. A. Mukunda Rao, Adv.
Mr. Dhananjay Ray, Adv.
Mr. Vijay Kumar, AOR
SLP(Crl.) Mr. Shyam Divan, Sr. Adv.
9621-22/16 Mr. Siddharth Aggarwal, Adv.
Mr. Arshdeep Singh, Adv.
Mr. Faraz Maqbool, Adv.
Mr. Akshat Gupta, Adv.
Mr. Senthil Jagadeesan, AOR
SLP(Crl.)
9620-21/15 Mr. Abhisth Kumar, AOR
SLP(Crl.)9740/15 Dr. Kailash Chand, AOR
For Respondent(s) Mr. A. Sharan, Sr. Adv.
Mr. R.S. Cheema, Sr. Adv.(NP)
Mr. Amit Anand Tiwari, Adv.
Mr. Sanchit Guru, Adv.
Ms. Tarannum Cheema, Adv.
Ms. Vishakha, Adv.
Ms. Hiral Gupta, Adv.
Mr. Manvendra Singh, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Arguments heard.
Judgment reserved.
(SANJAY KUMAR-I) (SHARDA KAPOOR) AR-CUM-PS COURT MASTER