Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 63E] [Entire Act] State of West Bengal - Subsection Section 63E(5) in The West Bengal Factories Rules, 1958 (5)The Chief Inspector may direct the occupier to supply further information, if in his opinion, it is expedient to do so.Rule Prescribed under sections 41B and 112.
