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[Cites 0, Cited by 0] [Section 377] [Entire Act]

State of Punjab - Subsection

Section 377(b) in The Punjab Municipal Act, 1999

(b)any article whatsoever hawked or exposed for sale on any public place or in any public street or footpath in contravention of the provisions of this Act, and any vehicle, package, box, board, stall or any other thing in or on which such article is placed or kept for purpose of sale, display or otherwise.