Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2]

Punjab-Haryana High Court

Haryana Roadways Engineering ... vs The Regional Provident Fund ... on 9 December, 2010

Author: A.N. Jindal

Bench: A.N. Jindal

            IN THE HIGH COURT OF PUNJAB AND HARYANA
                          AT CHANDIGARH

                                  Civil Writ Petition No.12632 of 1991
                                  Date of decision: 09.12.2010


Haryana Roadways Engineering Corporation Ltd.
                                                       ........Petitioner

                                  Versus


The Regional Provident Fund Commissioner

                                                       .......Respondent

CORAM: - HON'BLE MR. JUSTICE A.N. JINDAL

Present: - None for the petitioner.

              Mr. Rajat Khanna, Advocate,
              for the respondent.

                         ......

A.N. JINDAL, J. (Oral)

Nobody has put in appearance on behalf of the petitioner. It appears that the petitioner is not interested in pursuing the instant petition.

Dismissed for want of prosecution.

(A.N. JINDAL) JUDGE 09.12.2010.

neetu