Punjab-Haryana High Court
Haryana Roadways Engineering ... vs The Regional Provident Fund ... on 9 December, 2010
Author: A.N. Jindal
Bench: A.N. Jindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
Civil Writ Petition No.12632 of 1991
Date of decision: 09.12.2010
Haryana Roadways Engineering Corporation Ltd.
........Petitioner
Versus
The Regional Provident Fund Commissioner
.......Respondent
CORAM: - HON'BLE MR. JUSTICE A.N. JINDAL
Present: - None for the petitioner.
Mr. Rajat Khanna, Advocate,
for the respondent.
......
A.N. JINDAL, J. (Oral)
Nobody has put in appearance on behalf of the petitioner. It appears that the petitioner is not interested in pursuing the instant petition.
Dismissed for want of prosecution.
(A.N. JINDAL) JUDGE 09.12.2010.
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