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NCT Delhi - Section

Section 60 in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988

60. Deputy Superintendent to search weekly for prohibited articles.

- The Deputy Superintendent shall, at uncertain times, at least once a week, cause each prisoner, and all clothing and bedding, and all wards, cells and other compartments, workshops, latrines and other place frequented by prisoners, to be thoroughly searched for prohibited attitudes.