Section 14(2)(iii) in Rajasthan Agricultural University Act, 1962

[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(2)(iii) in Rajasthan Agricultural University Act, 1962

(iii)keep all moneys belongings to the University in a scheduled bank [or in the Rajasthan State Co-operative Bank Ltd., or Central Co-operative Bank] [Inserted by Act No. 13 of 1966 dated 12-5-1966.] except the amount needed as imprest cash (to be prescribed by the Vice-Chancellor) in transacting business of the University,

Legal Document View

Unlock Advanced Research with PRISMAI

State of Rajasthan - Subsection

Section 14(2)(iii) in Rajasthan Agricultural University Act, 1962