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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 3(2)(d) in The Dadra and Nagar Haveli Real Estate (Regulation and Development) (Agreement for Sale) Rules, 2016

(d)"Regulations" means the Regulations made under the Real Estate (Regulation and Development Act, 2016;