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Union of India - Section

Section 8 in The Sugarcane Control Order, 1966

8. Power to issue directions to producers of khandsari sugar, power crushers, khandsari units, crushers and co-operative societies.

- The Central Government may, from time to time, by general or special order, issue directions to any producer of khandsari sugar cane or owner of a power-crusher, khandsari unit or crusher or the agent of such producer or owner or a co-operative society, regarding the purchase of sugarcane or sugarcane juice, production, maintenance of stocks, storage,, price, packing, payment. Disposal, delivery and distribution of sugarcane, gur, gul, jaggery and rab or khandsari sugar of the period or hours to be worked.