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[Cites 0, Cited by 0] [Section 11(3)] [Section 11] [Entire Act]

NCT Delhi - Subsection

Section 11(3)(c) in The Delhi Pharmaceutical Sciences and Research University - Delhi Statutes, 2017

(c)To make appointments or to enter into Contract with Professors, Additional Professors, Associate Professor, Assistant Professors, Lecturers and such academic staff, as may be necessary, on the recommendations of the selection Committees constituted for the purpose.