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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Sikkim - Subsection

Section 5(1)(a) in Sikkim Interpretation and General Clauses Act, 1977

(a)if it an Act of the Sikkim Legislature, on the day , on which it received the assent of the Governor or the President, as the case may be, and