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State of Haryana - Section

Section 4 in Haryana Municipal Corporation Election Expenditure (Maintenance and submission of accounts) Order, 2017

4. Maintenance of election expenditure account.

- For the purpose of this Order every contesting candidate at an election shall have to maintain the day to day election expenditure account in accordance with the procedure laid down in Para 5 of this Order. The Returning Officer shall in writing as given in Annexure-I give a notice to the contesting candidate regarding maintenance of Election Expenditure account in the manner prescribed therewith.