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[Cites 0, Cited by 0] [Section 106P(1)] [Section 106P] [Entire Act]

State of Uttarakhand - Subsection

Section 106P(1)(b) in Uttarakhand Panchayati Raj Act, 2016

(b)the street alignment and the building line, and shall also state in the application the arrangement to be made for levelling, paving, medaling, flagging, channeling and draining of the street.