Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 39(1)] [Section 39] [Entire Act]

State of Maharashtra - Subsection

Section 39(1)(a) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983

(a)laying down the procedure to be observed at their meeting (including the quorum required) and the conduct of their business;