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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Maharashtra - Subsection

Section 34(6) in The Maharashtra State Board of Technical Education Act, 1997

(6)The Board shall grant equivalence for the purpose of employment education to any Diploma, Post Diploma, Post Graduate Diploma, Advance Diploma or any such programme conducted by any Government recognized institute under any similar Board or University or any examination authority located in Maharashtra outside Maharashtra or outside India on the basis of scrutiny of curriculum.