3. Exemption of Family Domains from Act III of 1878 and Act XIV of 1883.
- The [Agra Local Rates Act, 1878] [Repealed by U.P. Act I of 1914.], and the [United Provinces Local Boards Act, 1883] [Repealed by U.P. Act III of 1906.], shall not apply to the Family Domains.
