Section 24(1)(i) in The U.P. Food and Civil Supplies (Weights and Measures) Ministerial Service Rules, 1979

[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of Uttar Pradesh - Subsection

Section 24(1)(i) in The U.P. Food and Civil Supplies (Weights and Measures) Ministerial Service Rules, 1979

(i)the first efficiency bar unless his work and conduct are found to be satisfactory and he possesses minimum speed of 25 words per minute in Hindi Typewriting, and unless his integrity is certified; and

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State of Uttar Pradesh - Subsection

Section 24(1)(i) in The U.P. Food and Civil Supplies (Weights and Measures) Ministerial Service Rules, 1979