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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Odisha - Subsection

Section 18(2) in The Orissa Housing Board Rules, 1970

(2)The order of supersession shall specify the period for which the Board shall be superseded and such order shall, be published in the Orissa Gazette. Copies of the order of supersession shall be served on the Chairman and the members of the Board.