Section 12(2) in Rajasthan Power Sector Reforms Transfer Scheme 2000
(2)The State Government may by order published in the Official Gazette, make such provisions, not inconsistent with the provisions of the Act, as may appear to be necessary for removing the difficulties arising in implementing the transfers under this Scheme.[Schedule - 'A'] [Substituted by Notification No. G.S.R. 91, dated 17.1.2002 (w.e.f. 19.7.2000).]
