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Himachal Pradesh High Court

Nayaz Bibi & Anr. vs . The Additional Registrar Co- on 27 March, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

.

Nayaz Bibi & Anr. vs. The Additional Registrar Co-

operative Societies & ors.

CMPMO No.123 of 2023 27.03.2023 Present: Mr. K.D. Sood, Senior Advocate with Mr. Sanjeev Sood, Advocate, for the petitioner.

Mr. Raj Kumar Negi, Additional Advocate General, for respondent No.1/State.

CMPMO No.123/2023 & CMP No.2958/2023 Notice. Mr. Raj Kumar Negi, learned Additional Advocate General appears and waives service of notice on behalf of respondent No.1/State.

Separate notice be issued to respondents No.2 to 6, returnable for 25.04.2023, on taking steps within a period of one week. Records be called for.

In the meantime, operation and execution of order dated 25.02.2020, passed by learned Additional Registrar Cooperative Societies, Dharamshala, District Kangra, H.P. and Award dated 23.07.2018, passed by learned Arbitrator, shall remain stayed.

List along with CMPMO No.114 of 2023.

Copy dasti.

( Sushil Kukreja ) Judge 27th March, 2023 (reena) ::: Downloaded on - 28/03/2023 20:35:11 :::CIS