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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(8) in First Statutes of the National Institute of Design, Ahmedabad

(8)All proposals seeking budgetary support, whether recurring or non- recurring, from the Government of India shall be reviewed by the Standing Committee and recommendations shall be made by the Committee to the Governing Council.