Supreme Court - Daily Orders
Commissioner Of Income Tax vs M/S Shiv Shakti Transport Co. on 21 February, 2014
º
ITEM NO.19 COURT NO.11 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil)........../2014
CC 2629/2014
(From the judgement and order dated 06/09/2013 in ITA No.256/2012 of The
HIGH COURT OF DELHI AT N. DELHI)
COMMISSIONER OF INCOME TAX Petitioner(s)
VERSUS
M/S SHIV SHAKTI TRANSPORT CO. Respondent(s)
WITH I.A.1 (C/delay in filing SLP)
Date: 21/02/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE ANIL R. DAVE
HON’BLE MR. JUSTICE SHIVA KIRTI SINGH
For Petitioner(s) Mr. Mohan Parasaran,SG
Mr. H.R. Rao,Adv.
Mr. Rahul Kaushik,Adv.
Mrs. Anil Katiyar,Adv.(Not present)
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
List the matter on 28th March, 2014.
|(Sarita Purohit) | |(Sneh Bala Mehra) | |Court Master | |Assistant Registrar |