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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Mizoram - Subsection

Section 11(10) in Chakma Autonomous District Council (Village Councils) Act, 2002

(10)The Executive Committee shall settle any dispute arising out of the performance of "Dajakam" and such decision shall be final an binding to all concerned. The District Council shall regulate all matters connected with "Dajakam" and which are not provided for this Act and the Executive Committee in a manner shall notify all decision if it considers appropriate.