Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 73 in The Punjab Co-operative Societies Rules, 1963 73. Delegation of powers under Section 65. [Section 65] - The powers of the Registrar under section 65 shall not be exercised by an officer below the rank of Assistant Registrar.
