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State of Tamilnadu - Section

Section 3 in The Tamil Nadu Regulation of Admission in Professional Courses Act, 2006

3. State Board Marks shall be the basis for admission.

- The marks obtained in the qualifying examination conducted by the State Board at the twelfth standard (plus two) level to its students shall be the basic marks for admission. The students of other disciplines or Boards or streams will take a Common Entrance Test which is of the same syllabus as the State Board plus two level. State Board students are not required to take this test.