Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

R K Nigam vs M/S. U.P. Electronics Corp. Ltd. on 14 October, 2015

  ITEM NO.75                        REGISTRAR COURT. 2                 SECTION XV

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS


                                    BEFORE THE REGISTRAR MR. M V RAMESH

  Petition(s) for Special Leave to Appeal (C)                 No(s).   23892/2014

  R K NIGAM                                                         Petitioner(s)

                                               VERSUS

  M/S ELECTRONICS TEST AND DEVELOPMENT CENTRE PANKI KANPUR AND ANR
                                                    Respondent(s)

  (with interim relief and office report)


  Date : 14/10/2015 This petition was called on for hearing today.


  For Petitioner(s)                 Mr.T.N.Durga Prasad,
                                    Mr. Sunil Kumar Jain,Adv.

  For Respondent(s)                 Mr.Abhishek Swarup,Adv.
                                    M/s Manoj Swarup & Co.,Adv.


                         UPON hearing the counsel the Court made the following
                                            O R D E R

Ld.counsel for the petitioner shall file the proof of delivery of notice sent by him by registered post to the respondent No.1.

List the matter again on 12.01.2016.

(M V RAMESH) Registrar SB Signature Not Verified Digitally signed by Sushma Kumari Bajaj Date: 2015.10.14 16:24:10 TLT Reason: