Supreme Court - Daily Orders
R K Nigam vs M/S. U.P. Electronics Corp. Ltd. on 14 October, 2015
ITEM NO.75 REGISTRAR COURT. 2 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. M V RAMESH
Petition(s) for Special Leave to Appeal (C) No(s). 23892/2014
R K NIGAM Petitioner(s)
VERSUS
M/S ELECTRONICS TEST AND DEVELOPMENT CENTRE PANKI KANPUR AND ANR
Respondent(s)
(with interim relief and office report)
Date : 14/10/2015 This petition was called on for hearing today.
For Petitioner(s) Mr.T.N.Durga Prasad,
Mr. Sunil Kumar Jain,Adv.
For Respondent(s) Mr.Abhishek Swarup,Adv.
M/s Manoj Swarup & Co.,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Ld.counsel for the petitioner shall file the proof of delivery of notice sent by him by registered post to the respondent No.1.
List the matter again on 12.01.2016.
(M V RAMESH) Registrar SB Signature Not Verified Digitally signed by Sushma Kumari Bajaj Date: 2015.10.14 16:24:10 TLT Reason: