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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2)(ii) in The Removal of Licensing Requirements, Stock Limits and Movement Restrictions on Specified Foodstuffs Order, 2016

(ii)[ sugar, for a period up to 28 th April, 2018] [Substituted by Notification No. S.O. 3422(E), dated 25.10.2017, (w.e.f. 29.9.2016).];