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State of Rajasthan - Section

Section 68 in Rajasthan Registration Rules, 1955

68. Government.

- Entries in the case of documents in which Government is concerned shall be made in the English indexes under 'G' as the first letter of the word 'Government' and in Hindi indexes under 'Sa' as the first letter of the word 'Sarkar'. the official designation of the officer representing Government being given in the first column.