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[Cites 0, Cited by 0] [Section 255(1)] [Section 255] [Entire Act]

State of Maharashtra - Subsection

Section 255(1)(b) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(b)"Municipal Council" means a Municipal Council constituted or deemed to be constituted under the [Maharashtra Municipalities Act, 1965;]