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State of Chattisgarh - Section

Section 26 in Indira Kala Sangit Vishwavidyalaya Act, 1956

26. [ Powers and duties of authorities of the Vishwavidyalaya, save that of Karyakarini Samiti. [Substituted by C.G. Act No. 12 of 2005 (w.e.f. 25.8.2005).]

- Subject to the provisions of this adhiniyam the constitution, powers and duties of the authorities of the Vishwavidyalaya, save that of the Karyakarini Samiti shall be prescribed by the Statutes.]