Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(7)] [Section 6] [Entire Act] Union of India - Subsection Section 6(7)(f) in The Customs Brokers Licensing Regulations, 2013 (f)nature and description of documents to be filed with various kinds of bills of entry, shipping bills and other clearance documents;