Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 42A] [Entire Act] State of Chattisgarh - Subsection Section 42A(1) in The Chhattisgarh Vanijyik Kar Niyam, 1995 (1)An application for obtaining a Certificate of Registration under sub-section (1) of Section 35-B shall be made in Form 42-A.
