Madhya Pradesh High Court
Triveni Prasad vs The State Of Madhya Pradesh on 24 February, 2026
1 MP-1001-2026 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MP No. 1001 of 2026 (TRIVENI PRASAD AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS ) Dated : 24-02-2026 On account of adjustment note, list in the week commencing 09.03.2026 .
(VIVEK JAIN) JUDGE MISHRA Signature Not Verified Signed by: ARVIND KUMAR MISHRA Signing time: 24-02-2026 18:03:39