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[Cites 0, Cited by 0] [Section 165(1)] [Section 165] [Entire Act]

State of West Bengal - Subsection

Section 165(1)(c) in The West Bengal Panchayat Act, 1973

(c)exercise administrative supervision and control over all officers and other employees of the Zilla Parishad and the officers and employees whose services may be placed at the disposal of the Zilla Parishad by the State Government;