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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(b) in The West Bengal School Service Commission Act, 1997

(b)[ recognised under the West Bengal Council of Higher Secondary Education Act, 1975.] [[Clause (b) Substituted by W.B. Act 31 of 2008, which was earlier as under :-